JUDGEMENT
Daya Chaudhary, J. -
(1.) Crl. Misc. No.55943 of 2010
(2.) THIS is an application for placing on record compromise dated 23.7.2010 Annexure P -6. Application is allowed. Compromise filed with the Crl. Misc. application is taken on record.
Crl. Misc. No.55944 of 2010
(3.) THIS is an application for impleading Sunil Vaid son of Sh. Krishan Lal Vaid as Petitioner No. 3 and Kamlesh Vaid widow of Krishan Lal Vaid as Petitioner No. 4.;
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