JUDGEMENT
Swatanter Kumar, J. -
(1.) EIGHT petitioners who were admitted to different colleges in Bachelor of Dental Surgery Course in the State of Haryana in the month of November, 2000, and February, 2001, took the Entrance Test held on 1st July, 2001 by Kurukshetra University for admission to MBBS/BDS Courses in different professional colleges in the State of Haryana for the year 2001 -2002. In the result declared, petitioner Nos. 2 to 8 were not successful for which reason the learned counsel for the petitioners, at the very outset, submitted that the petition is not pressed on behalf of petitioner Nos. 2 to 8, and, therefore, the petition is dismissed as not pressed in regard to these seven petitioners (petitioner Nos. 2 to 8).
(2.) AS far as petitioner No. 1 is concerned, she was admitted to B.D.S. course in BRS Dental College, Kot Billa in pursuance to the counseling held on 27th November, 2000. She took admission in the said college, This petitioner has placed on record no objection certificate dated 26th September, 2001 vide which the said college has stated that it has got no objection if the petitioner is granted admission in any other collie. The said no objection certificate reads as under: -
"This is to certify that Miss Gauri Malik d/o Shri Ashok Malik, resident of 684/23, DLF Colony, Rohtak has got admission in BDS 1st Prof, in the Session 2000 -2001 in this Institute. This college has no objection she want to get admission in any other Dental/medical College in Haryana or any other State.
Sd/ - Principal,
BRS Dental College and Hospital."
(3.) THE petitioner took the entrance examination for admission to the Medical and Dental Colleges in the State of Haryana for the year 2001 (academic session 2000 -2001).
She was successful but was denied admission to the MBBS/BDS Course for the current year in view of Clause 18 of the brochure. The petitioner, was therefore, compelled to file the present writ petition.;
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