KEERAT KAUR Vs. PATIALA EXHIBITION PRIVATE LTD
LAWS(P&H)-1990-9-6
HIGH COURT OF PUNJAB AND HARYANA
Decided on September 06,1990

KEERAT KAUR Appellant
VERSUS
PATIALA EXHIBITION PRIVATE LTD Respondents

JUDGEMENT

- (1.) SMT. Keerat Kaur and others have filed this petition for winding up of the respondent-company on the following pleas :
(2.) THEY own 169 shares out of 280. The company is indebted to them to the following extent: Sl. Name of the petitioner Amount of No. debt (Rs.) 1. Smt. Keerat Kaur, wife of Sh. Hari Dhan 2,79,050. 05singh 2. Sh. Hari Dhan Singh 48,041. 72
(3.) SMT. Praveen Kaur, daughter of S. Hari 17,000. 00dhan Singh;


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