JASH BHAI F PATEL Vs. COMMISSIONER OF INCOME-TAX
LAWS(P&H)-1980-7-2
HIGH COURT OF PUNJAB AND HARYANA
Decided on July 28,1980

JASH BHAI F PATEL Appellant
VERSUS
COMMISSIONER OF INCOME-TAX Respondents

JUDGEMENT

- (1.) FOR the assessment year 1964-65, relevant to the accounting period ending on October 17, 1963, the assessee-firm filed the return of income on June 29, 1964. En the course of the assessment proceedings, the ITO noticed the following cash credits in the account books of the assessee. S. No. Name of the party 1. M/s. Mohandas Ghanshamdas, Majith Mandi, Amritsar
(2.) M/s. Brijlal Narinder Kumar, Tunda Talab, Amritsar
(3.) M/s. Tola Singh Sohan Singh, Majith Mandi, Amritsar;


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