CHITTARANJAN BORA Vs. ROMONI KUMAR BHATTACHARYYA
LAWS(GAU)-2017-12-22
HIGH COURT OF GAUHATI
Decided on December 12,2017

Chittaranjan Bora Appellant
VERSUS
Romoni Kumar Bhattacharyya Respondents

JUDGEMENT

A.K.GOSWAMI,J. - (1.) Heard Mr. S. Ali, learned counsel for the petitioners. Also heard Mr. P.S. Deka, learned counsel appearing for the respondents.
(2.) This petition under Section 115 CPC read with Section 151 CPC is filed against the judgment and decree dated 13.03.2015 passed by the learned Civil Judge, Jorhat in Title Appeal No.16/2012 reversing the judgment and decree dated 05.05.2012 passed by the learned Munsiff No.2, Jorhat in Title Suit No. 26/2010 decreeing the suit of the plaintiff.
(3.) During the pendency of this revision petition, both the original plaintiff and defendant had expired and their legal representatives had been substituted.;


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