SATYABRATA SINHA, J. - (1.) This appeal is directed against a judgment and order dated 23-12-1998 passed by a learned single Judge of this Court whereby and whereunder the writ application filed by the petitioner was allowed. .
(2.) The fact of the matter lies in a very narrow compass. .
(3.) The petitioner is a student of Class-XII in science stream with physics, chemistry and mathematics as compulsory subjects and Biology as additional one. He passed the Secondary Examination in Second Division and in physical science paper he obtained 31 marks. .;