JUDGEMENT
Amitava Lala, J. -
(1.) Petitioner's husband was died in harness as an Assistant Teacher of a primary school on 8.11.94.
(2.) The petitioner No. 1 made an application for enlistment of her son's name under the Chairman, ad hoc committee, Malda District School Council for giving service under the compassionate ground.
(3.) Under the representation, the petitioner contended that her son will appear in 1996 and after passing Madhyamik Examination he may be appointed (petitioner No. 2) under the writ petition.;
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