JUDGEMENT
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(1.) The petitioners made this writ petition under a representative capacity in the form of society registered under the Societies Registration Act, 1983 with an objection of defending and protecting the interest of the shopkeepers of old Workmen Line Market and Northland Estate Market at Ichapore.
(2.) Long back said markets were established by the Ministry of Defence on lands owned by the said Ministry for catering to the diverse needs to the defence personnels.
(3.) For the purpose of establishment of the said markets, the concerned respondents divided the market area into small plots of land and settled such plots of land and persons desiring to run shops reserving rent for the said plots of lands conferring right upon the tenants inducted to construct at their cost pucca structures.;
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