SITARAM BAJLA Vs. DISTRICT CONTROLLER OF FOOD AND SUPPLIES
LAWS(CAL)-1989-5-8
HIGH COURT OF CALCUTTA
Decided on May 04,1989

SITARAM BAJLA Appellant
VERSUS
DISTRICT CONTROLLER OF FOOD AND SUPPLIES Respondents

JUDGEMENT

P.K.Mukherjee, J - (1.) The present writ petition was moved before this Court challenging, inter alia, the notice, dated June 16,1988 contained in: Memo. No. 2639/1 (14), dated June 16, 1988 issued by the Sub-Divisional Controller of Food and Supplies, Siliguri.
(2.) A copy of the said notice has been annexed as Annexure 'G' to the writ petition at page 40 which runs as follows: Notice Applications in prescribed proforma are invited from the bona fide and intending candidates for appointment of a M. R. Distributor in Upper Bagdogra P.S. & P.O. Bagdogra, under Siliguri Sub-Division Dist. Darjeeling. The godown site should be at or nearly Upper Bagdogra preferably Bangdubi Road. A candidate should be financially solvent to invest in the business. It is estimated that the amount required for 1 (One) week for supplying M. R. Commodities, including all items under production-cum-distribution-scheme to 10 (ten) M. R. dealers come to nearest Rs. 3 (three), lakhs, (ITCC to produce) should have godown for storing M. R. Commodities. The applicant should also be prepared to lift M. R. Commodities for two weeks at a time.
(3.) The applicant should be Indian Nationals. The last date of receipt, of application is 4 p.m. on 60.67.88 in the office of the undersigned. Sub-divisional Controller of Food and Supplies, Siliguri. GOVERNMENT OF WEST BENGAL OFFICE OF THE SUB-DIVISIONAL CONTROLLER OF FOOD AND SUPPLIES : SILIGURI MEMO NO. 2639|1(l4) DATED 16.6.88 Copy to for information and necessary action for wide publicity. 1. The District Magistrate, Darjeeling 2. The Sub-Divisional Officer, Siliguri 3. The Dist. Controller of FAS, Darjeeling at Siliguri with his Memo No. 807 dated 1.3.6.88.;


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