Manojit Mandal, J. - (1.) Affidavit of service is filed and be kept in the record.
(2.) Copy of revisional application has been served upon the opposite party.
(3.) This revision is filed praying for a direction to the Court of Additional District Judge, 3rd Court, Alipur to dispose of the Misc. Case No. 33 of 2015 and Matrimonial Suit No. 172 of 2013 expeditiously.;