I. P. Mukerji, J. - (1.) This contempt application alleges violation of the order dated 11th September, 2017 passed by this court in the connected application (CAN 10235 of 2016) in connection with the writ application [WP 5385(W) of 2015] (Shikshak Chhatra Oikya Sangram Manch Vs. The State of West Bengal & Ors.)
(2.) The said order is as follows:- JUDGEMENT_116_LAWS(CAL)9_2019_1.html
(3.) As is obvious this was an interim order in the writ.;