JUDGEMENT
ASHIS KUMAR CHAKRABORTY,J. -
(1.) In a suit for infringement of trade marks and copyright the plaintiff has filed the present application
seeking for various interim relief against the defendant.
(2.) The plaintiff company carries on the business of manufacturing, marketing and sale of various kinds of washing
soaps, including detergent. The plaintiff claims to be the
registered proprietor of the word trade marks "EXCEL" with respect
to all goods in class 3.
(3.) The plaintiff has in a bona fide manner adopted a unique, artistic and distinctive logo for use upon and in relation to its
detergents and like goods under brand "SURF EXCEL" (hereinafter
referred to as "the said logo") with a view to distinguish the
said goods from those of others as well as inter-se. The said logo
potrays the device of a splat created by a drop of liquid on a
hard surface with five appendages stemming out from its core,
spreading towards different directions. The said appendages are
wider at the periphery and narrower towards the core of-the said
splat. The appendage at the centre left position of the said splat
is of the smallest in size, while the appendage at the bottom
right of the said splat is the biggest in size. The other three
appendages are of almost equal size. The said logo is
predominantly used by the plaintiff in the combination of either
orange and green or pink and orange, upon and in relation to its
"SURF EXCEL" range of goods packed and/or sold inter alia in
artistic packaging/under artistic trade dresses. A representation
of the plaintiffs said logo shown in the combination of orange and
pink is disclosed as Annexure "A" to the petition. The plaintiff
has secured registration of all the said logo under the Trade
Marks Act , 1999 and the relevant registration certificates have
also been disclosed in the petition as Annexures "B", "C", "D" and
"E", respectively. The registration of the first trade marks,
bearing registration no. 1486109 is limited to colours orange and
pink and registration of the fourth trade marks, bearing
registration no. 1486107 is limited to colours green and orange.
However, the second trade marks is registered without any
disclaimer or condition.;
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