MEHEBOOB HASSAN Vs. STATE OF WEST BENGAL & ORS
LAWS(CAL)-2019-9-92
HIGH COURT OF CALCUTTA
Decided on September 20,2019

Meheboob Hassan Appellant
VERSUS
State Of West Bengal And Ors Respondents

JUDGEMENT

Md. Nizamuddin, J. - (1.) Heard learned Advocates appearing for the Parties.
(2.) This writ petition has been filed by the petitioner challenging the impugned Memo dated 7th December, 2012 read with Memo dated 10.06.1994, issued by the respondent concerned rejecting the claim of the petitioner of Higher Scale of pay according to his qualification of M.Sc in Anthropology.
(3.) Facts involved in brief in the instant case are hereunder.;


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