DABIRUDDIN Vs. MD. JAHANGIR AHAMED
LAWS(CAL)-2019-2-189
HIGH COURT OF CALCUTTA
Decided on February 26,2019

DABIRUDDIN Appellant
VERSUS
Md. Jahangir Ahamed Respondents

JUDGEMENT

Sambuddha Chakrabarti, Abhijit Gangopadhyay,J. - (1.) Re: C. A. N. 12161 of 2017 (Leave to Appeal).
(2.) This is an application for leave to appeal from the judgment and order dated May 8, 2017 passed by a learned Single Judge in W.P. 12278 (W) of 2017.
(3.) We have heard Mr. Roy, the learned advocate for the petitioner and Mr. Bhattacharya, the learned senior counsel for the writ petitioners/respondents.;


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