Biswanath Somadder, A.C.J. - (1.) Let the affidavit-of-service filed in Court today be taken on record.
(2.) The appeal is treated as on day's list and taken up for consideration along with the connected application.
(3.) This appeal arises out of an order dated 10th December, 2018, passed by a learned Single Judge in W. P. 24441 (W) of 2018 (Md. Abdur Raquib vs. The State of West Bengal & Ors.).;