Md. Nizamuddin, J. - (1.) Heard learned Advocates appearing for the Parties.
(2.) This Writ Petition has been filed challenging the action of the respondent authorities concerned not considering the petitioner's certificate of Diploma-inElementary Education in Session 2009-11 in the Primary Teacher's Training for appointment in the post of Assistant Teacher.
(3.) Facts involve in brief in this case are hereunder.;