SOUMEN SEN,J. - (1.) This appeal is arising out of an order dated 30th January, 2019 by which the application filed for stay of CS No. 152 of 2017 (hereinafter referred to as the "said application") was dismissed.
(2.) The appellant is the defendant in Suit No. 152 of 2017.
(3.) The brief background of the said application is stated below:;