KANTA DEVI BHUTORIA & ORS Vs. SRILA DUTTA & ANR

LAWS(CAL)-2019-9-26

HIGH COURT OF CALCUTTA

Decided on September 06,2019

Kanta Devi Bhutoria Appellant

VERSUS

Srila Dutta Respondents

JUDGEMENT

Suvra Ghosh, J. - (1.) The appellants are not represented even at the second call.
(2.) The respondents are represented.
(3.) The appeal be dismissed for default.;

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