RAJASEKHAR MANTHA,J. - (1.) Despite service of notice, neither the Co- operative Society nor the mother, namely, Mamata Biswas are represented before this Court.
(2.) Affidavit-of-service filed in Court is kept with the record.
(3.) A grey area in the West Bengal Co-operative Societies Act 2006 (2006 Act) is raised in the instant writ application.;