Biswanath Somadder, A.C.J. - (1.) Affidavit of service filed in Court today be taken on record.
(2.) In spite of service of notice, the respondent authority, namely, the Director General, National Aids Control Organisation (NACO), remains unrepresented.
(3.) The instant appeal arises out of an order dated 6th July, 2017, passed by a learned Single Judge in WP 4040 (W) of 2015 (Chittaranjan Welfare & Research Centre vs. The State of West Bengal & Ors).;