Biswanath Somadder, J. - (1.) Let the affidavit-of-service filed in Court today be taken on record.
(2.) The appeal is treated as on day's list and taken up for consideration along with the connected application.
(3.) This appeal arises out of an order dated 24th October, 2017, passed by a learned Single Judge in W. P. 25638 (W) of 2017 (Md. Akmal Hossain vs. The State of West Bengal & Ors.).;