Joymalya Bagchi, J. - (1.) Report is filed on behalf of the Investigating Agency wherefrom it appears that appellant nos.1 & 5 have expired. The said report be kept with the record.
(2.) Hence, the appeal abates so far as appellant no.1 namely, Samir Mandal and appellant no.5 namely, Nanigopal Mandal are concerned.
(3.) The appeal is taken up for hearing with regard to the other appellants namely, appellant no.2, Sobha Mandal @ Sova Mondal, appellant no.3, Rakhi @ Soma Mandal and appellant no.4, Samar Mandal.;