SUBRATA TALUKDAR,J. - (1.) Party/parties is/are represented in the order of their name/names as printed above in the cause title.
(2.) The matter has been mentioned before this Court on the grounds of urgency and has been therefore listed as a Mentioned Matter (Group-II).
(3.) The petitioners before this Court represented by Mr. Basu, Learned Senior Counsel, are the students in the B.Ed. Course under the Respondents/B.R. Ambedkar College, Village and P.O. Malighati, P.S.-Debra, District: Paschim Medinipur (hereinafter referred to as only the College or the said College).;