Moushumi Bhattacharya, J. - (1.)The dispute in the instant writ petition revolves around a document certifying the genuineness of a mark sheet in M.Sc.(Physics) examination which was awarded to the petitioner by the "Eastern Institute of Integrated Learning in Management University (EIILM University), Joverthang, District- Namchi, Sikkim in 2012.
(2.)The petitioner participated in the selection process for the post of Assistant Headmaster and was empanelled as the first rank-holder. The panel papers was thereafter forwarded by the School authority to the District Inspector of Schools for necessary approval. The petitioner was constrained to approach this Court since no steps were taken by the District Inspector of Schools and by an order dated 22nd September, 2016, the petitioner was directed to make a representation before the respondent/Commissioner of School Education.
(3.)The facts as stated in the writ petition are as follows: