JUDGEMENT
Dipankar Datta, J. -
(1.) The first petitioner was selected by the Regional School Service Commission (Northern Region) for appointment to the post of Assistant Teacher in Work Education and, accordingly, was recommended for appointment in Tufanganj Iladevi Girls' School (High School), Tufanganj, District Coochbehar. She has joined the post of Assistant Teacher on 12th April. 2004. By an order dated 8th June, 2004 issued by the District Inspector of Schools (SE), Coochbehar, her service has been approved with effect from 12th April, 2004.
(2.) Similarly, the second petitioner was selected by the said Commission and ultimately recommended for appointment to the post of Assistant Teacher in Work Education in No.2 Ajmatpur Anchal High School, Manakhali, Dakshin Dinajpur. She has joined the post on 12th November, 2007. Her service has since been approved by the District Inspector of Schools (SE), Dakshin Dinajpur by order dated 20th December, 2007.
(3.) Though the first petitioner is a permanent resident of village and post office Khiderpur, District Dakshin Dinajpur, she has been serving in the aforesaid school at Tufanganj, District Coochbehar. On the contrary, the second petitioner, though a permanent resident of Tufanganj, District Coochbehar, has been serving the school at Manakhali, District Dakshin Dinajpur.;
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