Pratap Kumar Ray, J. - (1.) Heard the learned Advocates appearing for the parties.
(2.) Let copy of the Original Application No. 4542 of 1998 as produced today be kept with the record.
(3.) Assailing the order dated 20th December, 2004 passed in O.A. No. No. 10810 of 1999 by the West Bengal Administrative Tribunal, this writ application has been filed.;