JUDGEMENT
Biswanath Somadder, J. -
(1.) The instant writ petition has been filed by one Sukriti Dutta, claiming himself to be the General Secretary of the Naba Jubak Sangha, a Puja Committee/Club/Association of 69, Sitaram Ghosh Street, P.S. Amherst Street, Kolkata -700009, as described in the cause -title.
(2.) The immediate cause of the writ petitioner for approaching the writ Court are two notices; one dated 5th October, 2009 from the Officer -in -Charge of the Amherst Street Police Station addressed to Sri Bikash Bhattacharjee, President of the Naba Jubak Sangha Kali Puja Committee and another dated 8th October 2009 from the Officer -in -Charge, West Bengal Fire and Emergency Services, Central Avenue Fire Station, addressed to the Secretary of Naba Jubak Sangha.
(3.) Learned Senior Counsel appearing on behalf of the writ petitioner submits that Naba Jubak Sangha is an old and established Puja Committee which is organizing Kali Puja for fifty one long years. This year would be its fifty second year. Learned Senior Counsel has also submitted that the place of the pandal where Goddess Kali is established, is scheduled and fixed and such process is going on unchanged for the last fifty one years.;
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