Mukherjee, J. - (1.) This is an appeal against the judgement and order dated April 30,1999 passed by the Hon'ble Single Judge in W. P. No. 10404 (W) of 1999.
(2.) One post of Assistant Teacher in Mathematics fell vacant in the Uttar Chandipur B. P. High School (the said school in short). The said school obtained prior permission from the office of the District Inspector of Schools (Secondary Education), Malda, to fill up the said post. Consequently, the school requested the local employment exchange for sponsoring names of the eligible candidates. The employment exchange sponsored names of 19 (nineteen) candidates to the said school.
(3.) The said school was in the charge of the Administrator up to August 11,1997; the said Administrator assumed his charge on January 17, 1997. Thereafter, the duly constituted Managing Committee took charge of the school.;