S B INTERNATIONAL LTD Vs. OWNERS AND PARTIES IN VESSEL M T ZAIMA NAVARD
LAWS(CAL)-1998-8-14
HIGH COURT OF CALCUTTA
Decided on August 28,1998

S B INTERNATIONAL LTD Appellant
VERSUS
OWNERS AND PARTIES IN VESSEL M T ZAIMA NAVARD Respondents

JUDGEMENT

- (1.) WE have heard six applications at the ad interim stage made one each in aid of six different admiralty appeals.
(2.) THREE of the appeals are from three orders dated 24. 8. 98 and three others from three orders made on the very next day i. e. 25. 8. 98
(3.) THE appellants in the six appeals have filed in August, 1998 three several admiralty suits.;


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