RANJIT KUMAR DE MAJUMDER Vs. SECRETARY HIGHER EDUCATION GOVERNMENT OF WEST BENGAL
LAWS(CAL)-1998-2-21
HIGH COURT OF CALCUTTA
Decided on February 05,1998

RANJIT KUMAR DE MAJUMDER Appellant
VERSUS
SECRETARY, HIGHER EDUCATION, GOVERNMENT OF WEST BENGAL Respondents

JUDGEMENT

- (1.) The petitioner claims to be in the employment of the Regional Engineering College, Durgapur, as a "Draftsman" in the department of Applied Mechanics and drawing salary and other benefits as per the scales of the State Government in accordance with the provisions of the Scheme of Establishment for Regional Engineering Colleges.
(2.) According to the petitioner, the Regional Engineering College, Durgapur, hereinafter referred to as the "College", has a Standing Committee (Management), which in its meeting of 20th November, 1977, recommended acceptance in principle of the New Intermediate Selection Grade for employees of the College in accordance with the norms laid down by the State Government.
(3.) It is the petitioner's case that there are two scales of pay for draftsman in the College, namely, (i) Rs. 230 - 424/- (Basic grade). (ii) Rs. 300 - 600/- (For ITI Certificate holders).;


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