OWNERS AND PARTIES INTERESTED IN THE M V ANIAH Vs. WIMCO LTD
LAWS(CAL)-1998-1-23
HIGH COURT OF CALCUTTA
Decided on January 01,1998

M.V.ANIAH Appellant
VERSUS
WIMCO LTD, ORIENTAL PAPER INDUSTRIES Respondents

JUDGEMENT

- (1.) The Court: We are hearing an appeal (really two) from a judgment and decree passed on 18.11.92 which disposed of two suits.
(2.) In one of the suits the plaintiff was Wimco Ltd. and in the other the plaintiff was Orient Paper.
(3.) They had brought on board M.V. Aniah, a vessel flying the Singapore flag, some 8,000 and odd bales of board cuttings or newspapers, all described to be in the nature of waste paper. Orient had brought some 8,000 bales, and Wimco some 480, but the values were roughly the same, in the first case Rs.5 lakh and in the second case a little under that.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.