JUDGEMENT
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(1.) We have heard six applications at the ad interim stage made one each in aid of six different admiralty appeals. .
(2.) Three of the appeals are from three orders dated 24-8-98 and three others from three orders made on the very next day i.e. 25-8-98. .
(3.) The appellants in the six appeals have filed in August 1998 three several admiralty suits. .;
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