JUDGEMENT
Mohitosh Majumdar, J. -
(1.) The writ petition is directed against an order as contained in Annexure B to the writ application. Annexure B to the writ application is quoted below:
JUDGEMENT_293_CALLT1_1989Html1.htm
(2.) During the pendency of the writ application Sri Sultan Singh, Director General, RPF, sent a telegram which is quoted below:
JUDGEMENT_293_CALLT1_1989Html2.htm
(3.) Chief Security Officer by letter, dated 2nd June, 1988 informed the Divisional Security Commissioner, RPF, Sealdah, the decision of the Minister of Railways. The said Memo is quoted below:
JUDGEMENT_293_CALLT1_1989Html3.htm;
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