DEBENDRONATH MULLICK Vs. ODIT CHURN MULLICK

LAWS(CAL)-1878-3-2

HIGH COURT OF CALCUTTA

Decided on March 07,1878

DEBENDRONATH MULLICK Appellant

VERSUS

ODIT CHURN MULLICK Respondents

- (1.) Was of opinion that the plaint did disclose a cause of action, and allowed other issues in the case to he settled.;