ALW ESTATES PRIVATE LIMITED Vs. BANARASI RAI & ORS
LAWS(CAL)-2018-7-94
HIGH COURT OF CALCUTTA
Decided on July 18,2018

Alw Estates Private Limited Appellant
VERSUS
Banarasi Rai And Ors Respondents

JUDGEMENT

Arijit Banerjee, J. - (1.) In Re:- CAN 4128 of 2018 an application under Section 5 of the Limitation Act.
(2.) This is an application for condonation of delay of 48 days in filing this appeal.
(3.) We have gone through the condonation application and we are satisfied that sufficient explanation has been given for the delay. Accordingly, the delay is condoned.;


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