RANJIT HALDER AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
LAWS(CAL)-2018-7-245
HIGH COURT OF CALCUTTA
Decided on July 31,2018

Ranjit Halder And Others Appellant
VERSUS
State of West Bengal and Others Respondents

JUDGEMENT

SUBRATA TALUKDAR,J. - (1.) Party/parties are represented in the order of their name/names as printed above in the cause title.
(2.) Mr. Mondal, Learned Advocate appears for the petitioner in W.P.11174 (W) of 2018 (for short W.P.-II). By the previous order of this Court dated 12th of July, 2018 the record of W.P.9893 (W) of 2004, an earlier Writ Petition connected to the self-same issue of operation of a ferry service over the rivers Jalangi and Bhairab in the District of Murshidabad and pending before this Court was called for and directed to be listed along with W.P.- II.
(3.) The record of W.P.9893 (W) of 2004 (for short W.P.-I) has been since produced and Mr. Saha, Learned Counsel appears in support thereof.;


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