JUDGEMENT
Amrita Sinha, J. -
(1.) The petitioner was working as Operating Assistant (Mechanical Wing) under Bandel Thermal Power Station (in short "BTPS"), under West Bengal State Electricity Board (in short "WBSEB") since 21st October, 1985. On 24th May, 1989 the petitioner met with a serious accident while he was on duty. He underwent treatment in the BTPS Hospital on and from 24th September, 1989 till the end of July, 1989.
(2.) The petitioner was examined by the medical board of WBSEB on 2nd April, 1991. On the recommendation of the medical board the petitioner was placed under 'low medical category' for a period of three months by the order of the Director Personnel, WBSEB vide Office order No- C/IR/L.M.C/113 dated 21st December, 1991.
(3.) Vide office order No. 08/91 dated 19th December, 1994, the petitioner was diverted to his original place of deployment at mechanical operation wing BTPS with immediate effect until further orders in the interest of Board's work.;
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