RASHIDA HAMID (AHMED) Vs. ZUBAIDA HAMID & ORS
LAWS(CAL)-2018-1-56
HIGH COURT OF CALCUTTA
Decided on January 03,2018

Rashida Hamid (Ahmed) Appellant
VERSUS
Zubaida Hamid And Ors Respondents

JUDGEMENT

Biswanath Somadder, J. - (1.) Affidavit of service filed in Court today be taken on record. The appeal arises out of an order dated 4th December, 2017 passed by a learned Single Judge in WP 11374 (W) of 2015 (Zubaida Hamid vs. The State of West Bengal & Ors.).
(2.) According to the appellant Rashida Hamid (Ahmed), she is an interventionist, whose application for intervention is still pending before the learned Single Judge.
(3.) The operative portion of the order dated 4th December, 2017 reads as follows:- "This matter shall appear on 5th January, 2018 for filing of the report of the Special Officer. Special Officer is directed to give a copy of his report to all the parties by 4th January, 2018".;


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