Samapti Chatterjee, J. - (1.) Affidavit-of-service filed in Court today be kept with the record.
(2.) In spite of service nobody appears on behalf of the State.
(3.) Mr. Avishek Prasad, learned Advocate, is present in Court today. He is requested to appear for the State respondent in this matter. His appointment be regularised by the Office of the learned Legal Remembrancer.;