SMT. ANITA DAS Vs. SMT. SARAJU BALA DAS AND OTHERS
LAWS(CAL)-2018-7-227
HIGH COURT OF CALCUTTA
Decided on July 26,2018

Smt. Anita Das Appellant
VERSUS
Smt. Saraju Bala Das And Others Respondents

JUDGEMENT

SABYASACHI BHATTACHARYYA,J. - (1.) Re : CAN 5026 of 2018(application for corrections).
(2.) CAN 5026 of 2018 has been filed for corrections of the order of this Court dated June 28, 2018 passed in the present revisional applications.
(3.) Heard learned advocates for the respective parties.;


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