JUDGEMENT
DEBASISH KAR GUPTA,J. -
(1.) This writ application is directed against an order dated April 6, 2018 passed by the Central Administrative Tribunal, Kolkata Bench in original application bearing O.A. No. 467 of 2018.
(2.) By virtue of the above order, the learned Tribunal fixed the above matter on June 15, 2018 for hearing. However, the learned Tribunal was not inclined to pass an interim order staying operation of the release order dated April 4, 2018 passed by the respondent authority.
(3.) The above release order was passed releasing the petitioner from his present place of posting in the Zonal Office of the respondent organisation at Barrackpore for joining in his transferred place of posting at the Regional Office at Shilong.;
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