JAYANTA ADHIKARY Vs. THE STATE OF WEST BENGAL AND OTHERS
LAWS(CAL)-2018-8-234
HIGH COURT OF CALCUTTA
Decided on August 20,2018

Jayanta Adhikary Appellant
VERSUS
The State Of West Bengal And Others Respondents

JUDGEMENT

SUBRATA TALUKDAR,J. - (1.) Party/Parties appear in the order of their name/names as printed above in the cause-title.
(2.) Interesting facts have emerged for consideration in this writ petition which appertains to recruitment to posts at the Gram Panchayat and Panchayat Samiti (for short GP and PS) levels within the district of Cooch Behar.
(3.) At issue in this writ petition is the recruitment to the posts of Clerk-cum-Typist which is stated to have commenced on the 5th of December, 2013 vide Employment Notification No. PRD/1328/X-1 and continued up to November, 2017 vide Memo No. PRD 918/X-1 dated 16th December, 2016.;


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