JUDGEMENT
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(1.) Despite service of a copy of the order dated 4th December, 2017 on Mr. Anindya Bose, learned advocate for the respondent no. 1/writ petitioner, there is no appearance from his side.
(2.) Mr. Rakshit, learned advocate for the appellants/applicants submits that copies of the affidavits-in-opposition to the applications filed by the appellants/applicants have not been served on Mr. Ghosh Dastidar, learned advocate-on-record for the appellants/applicants.
(3.) There is no affidavit-in-opposition in the file.;
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