JUDGEMENT
RAJASEKHAR MANTHA,J. -
(1.) Let the affidavit-of-service filed in Court today be taken on record.
(2.) The writ petitioner is an M.R. Dealer under the Government of West Bengal at Jhalda Ananda Bazar, P.O. Jhalda, District - Purulia.
(3.) His licence was last renewed on 24th July, 2017.;
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