BIDHAN CHOUDHURY Vs. STATE OF WEST BENGAL & ORS
LAWS(CAL)-2018-9-219
HIGH COURT OF CALCUTTA
Decided on September 06,2018

Bidhan Choudhury Appellant
VERSUS
State Of West Bengal And Ors Respondents

JUDGEMENT

Debangsu Basak, J. - (1.) This is an application for restoration.
(2.) The causes shown in the application are accepted as sufficient. The order of dismissal dated June 14, 2018 is recalled.
(3.) Wp No.27783(W) of 2016 is restored to its original file and number.;


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