JUDGEMENT
SUBRATA TALUKDAR,J. -
(1.) Party/parties are represented in the order of their name/names as printed above in the cause title.
(2.) Three Writ Petitions appear for analogous consideration since the three Writ Petitioners claim to be identically circumstanced. Under challenge in the three
(3.) Writ Petitions is the order dated 4th March, 2016 of the District Project Officer (DPO), Sarba Siksha Mission (SSM), South 24-Parganas, rejecting the continuation of the petitioners as Para Teachers in the School in issue namely, Muldia Chaitanyapur Deshgourab Bidyamandir (for short the School).;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.