SMT. NEETU AND OTHERS Vs. SHAKTI KUMAR JHA AND OTHERS
LAWS(CAL)-2018-7-242
HIGH COURT OF CALCUTTA
Decided on July 31,2018

Smt. Neetu And Others Appellant
VERSUS
Shakti Kumar Jha And Others Respondents

JUDGEMENT

DEBASISH KAR GUPTA,J. - (1.) Let affidavit of service filed in Court today be kept on record.
(2.) Despite service of notice, none appears on behalf of the respondent Nos.1 to 3, other respondents 4 to 11 are represented.
(3.) This writ petition has been filed against a final order dated July 27, 2015 passed in three original applications in connection with the review applications filed by the applicants thereto.;


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