JUDGEMENT
SHEKHAR B.SARAF,J. -
(1.) The President and two guardian representatives of the Managing Committee of Garden Reach K.C. Mills High (H.S.) School, have filed this writ petition with the grievance that by an order dated April 13, 2018 the Principal Secretary to the Government of West Bengal has in supersession of the existing Managing Committee of the school appointed an Administrator.
(2.) The writ petitioners submit that this action of the Government is de hors the principle of natural justice as no opportunity was given to the members of the Managing Committee to represent their side of the story.
(3.) The writ petitioners further submit that a few of the recommendations of the West Bengal School Service Commission were not acted upon by the Managing Committee as the school was facing a huge scarcity of teachers and therefore there was no deliberate ploy to violate the statutory rules and regulations.;
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