JUDGEMENT
Biswanath Somadder, J. -
(1.) Let the affidavits of service filed in Court today be taken on record.
(2.) Let the certified copy of the impugned judgment and order handed over to the Court by the appellants be kept with the record.
(3.) By consent of the parties, the appeal is treated as on day's list and taken up for consideration along with the application for stay.;
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