TARAK FULMALI Vs. STATE OF WEST BENGAL AND ORS.
LAWS(CAL)-2018-6-140
HIGH COURT OF CALCUTTA
Decided on June 05,2018

Tarak Fulmali Appellant
VERSUS
STATE OF WEST BENGAL AND ORS. Respondents

JUDGEMENT

PROTIK PRAKASH BANARJEE,J. - (1.) Affidavit of service is taken on record.
(2.) The writ petition is moved on service.
(3.) I am told that further service on the municipal authority has been made in terms of the order passed by a coordinate Bench of this Court.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.